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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(2) in Rajasthan Opium Smoking Prohibition Act, 1950

(2)Nothing in this section applies to cases for which provision is made in section 114 and Order 47, Rule 1 of the Code of Civil Procedure, 1908, of the Central Legislature or in any other enactment for the time being in force.