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Bombay Presidency - Section

Section 34 in The Bombay Canal Rules, 1934

34. Publication of list of labourers.

- The Collector shall cause the names of the persons holding land or resident in any village within the area fixed under rule 32 and included in a list of labourers to be posted in the chavdi or in some other public building in such village, and to be proclaimed in the village by beat of drum.