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State of Rajasthan - Section

Section 18 in The Rajasthan Boiler Attendants' Rules, 1954

18. Examination.

- Examinations for the grant of certificates of competency as a boiler attendant to remain incharge of boilers shall be held by the Board of Examiners at such place and on such dates as may be notified by the Secretary' of the Board from time to time in the Official Gazette.