Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 29 in The M.P. Vishesh Sashastra Bal Niyam, 1973 29. Scale of Arms and Ammunitions. - The scales of arms and ammunitions to be furnished to the members of the Special Armed Force shall be as prescribed by the Government from time to time.
