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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Assam - Subsection

Section 73(a) in The Assam Co-operative Societies Act, 1949

(a)wilfully makes a false return or furnishes false information or wilfully neglects or refuses to do any act required by this Act or any rules or bye-laws; or does anything contrary to this Act or the rules or bye-laws; or