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State of West Bengal - Section

Section 10 in The Mahajati Sadan Act, 1949

10. Contribution by the State Government.

- The [State] [Word substituted for the word 'provincial' by the Adaptation of Laws Order, 1950.] Government shall, for the purposes of the Mahajati Sadan, contribute annually to the Board a sum of twenty-five thousand rupees and may contribute such other sum as the [State] [Word substituted for the word 'provincial' by the Adaptation of Laws Order, 1950.] Government may think fit.