Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 168] [Entire Act]

State of Sikkim - Subsection

Section 168(3) in The Sikkim Police Act, 2008

(3)unlawfully and without reasonable cause detains, searches, or arrests a person; or