Calcutta High Court (Appellete Side)
Laneseda Agents Limited & Ors vs Registrar Of Companies & Ors on 23 November, 2021
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
23.11.2021.
Item No. 1+2+3.
Court No.13 sp W.P.A. No. 11675 of 2021 With I.A. No. CAN 1 of 2021 And I.A. No. CAN 2 of 2021 Laneseda Agents Limited & Ors.
Versus Registrar of Companies & Ors.
With W.P.A. No. 11676 of 2021 With I.A. No. CAN 1 of 2021 And I.A. No. CAN 2 of 2021 August Agents Limited & Ors.
Versus Registrar of Companies & Ors.
With W.P.A. No. 11677 of 2021 With I.A. No. CAN 1 of 2021 And I.A. No. CAN 2 of 2021 (Through Video Conference) Insilco Agents Limited & Ors.
Versus Registrar of Companies & Ors.
Mr. Ranjan Bachawat, Sr. Adv., Mr. Sayan Roychowdhury, Mr. Satyaki Mukherjee, Mr. Paritosh Sinha, Mr. Saubhik Chowdhury, Mr. Dripto Majumdar, Ms. Ayusmita Sinha Mr. Debottam Das Mr. Rajarshi Dutta, Mr. Sankarsan Sarkar, Mr. Shwetaank Nigam.
...For the petitioners.
Mr. Shyam Divan, ld. Sr. Advocate, Mr. Jishnu Chowdhury, Mr. Sanam Tripathi, Mr. Sarvapriya Mukherjee, Mr. Shaunak Mitra, Mr. Deepan Sarkar, Mr. Paritosh Sinha, 2 Mr. Dripto Majumdar.
...For the Vindhya Telelinks Limited.
Mr. Ranjan Bachawat, ld. Sr. Advocate, Mr. Sayan Roy Chowdhury, Mr. Satyaki Mukherjee, Mr. Paritosh Sinha, Mr. Dipto Majumdar, Ms. Ayusmita Sinha.
...For the Intervenor. Mr. Phiroze Edulji, Mr. Avinash Kankarni.
...For the Union of India.
By consent of the parties, let these matters stand adjourned and be listed on December 10, 2021 as "specially fixed at 2 p.m."
(Rajasekhar Mantha, J.)