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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Himachal Pradesh - Subsection

Section 59(2)(e) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971

(e)the manner in which the area is to be reserved under section 27 in which it is to be dealt with and also in which the village abadi is to be given to proprietors and non-proprietors on payment of compensation or otherwise;