Rajasthan High Court - Jaipur
Mamta Meena vs Chairman Cum M D Punjab And Sind Bank ... on 11 July, 2018
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 12102/2018
Mamta Meena
----Petitioner
Versus
Chairman Cum M D Punjab And Sind Bank Andors
----Respondent
For Petitioner(s) : Mr. Tarun Jain For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 11/07/2018 Counsel has put in appearance on behalf of the respondent. Service is treated as complete. He may file his reply. List on 25th July, 2018. Interim order to continue.
(SANJEEV PRAKASH SHARMA),J Anu/33 Powered by TCPDF (www.tcpdf.org)