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Rajasthan High Court - Jaipur

Mamta Meena vs Chairman Cum M D Punjab And Sind Bank ... on 11 July, 2018

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                        S.B. Civil Writs No. 12102/2018

                                   Mamta Meena
                                                                                             ----Petitioner
                                                                       Versus
                                   Chairman Cum M D Punjab And Sind Bank Andors
                                                                                          ----Respondent

For Petitioner(s) : Mr. Tarun Jain For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 11/07/2018 Counsel has put in appearance on behalf of the respondent. Service is treated as complete. He may file his reply. List on 25th July, 2018. Interim order to continue.
(SANJEEV PRAKASH SHARMA),J Anu/33 Powered by TCPDF (www.tcpdf.org)