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State of Chattisgarh - Section

Section 41 in Indira Kala Sangit Vishwavidyalaya Act, 1956

41. Constitution of Committees.

- Where any authority of the Vishwavidyalaya is given power by this Act or the Statutes to appoint committees, such committees shall, save as otherwise provided, consist of members of the authority concerned and of such other persons, if any, as the authorities in each case may think fit.