Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] State of Uttarakhand - Subsection Section 85(g) in The Uttarakhand Police Act, 2007 (g)who, without lawful reasons, fails to register a First Information Report, as required by Section 154 of the Code of Criminal Procedure, 1973; or
