Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(6)(iii) in Tamil Nadu Money-Lenders Act, 1957 (iii)an advance made by Government or by any person authorised by Government to make advances in their behalf, or by any local authority;