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[Cites 0, Cited by 1] [Section 33] [Entire Act]

State of Assam - Subsection

Section 33(3) in Assam Co-Operative Societies Act, 2007

(3)If the Board fails to hold a special general meeting on requisition under sub-section (1) or any of the Annual General Meeting under Section 32 within the period specified therein all directors shall cease to be directors on the date of expiry of the said specified period.