Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act] Union of India - Subsection Section 50(2)(p) in Control of National Highways Land and Traffic) Act, 2002 (p)the limit of laden weight and the provisions subject to which the plying of vehicles may be prohibited or restricted under section 32;