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Union of India - Section

Section 115 in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

115. Publication of the Register of Geographical Indications Agents .-The Register of Geographical Indications Agents shall be published from time to time and a complete list thereof at least once in two years in the Geographical Indications Journal as the Registrar may deem fit, the entries being arranged in the alphabetical order of the surnames of the registered Geographical Indications Agents and copies thereof shall be placed on sale.