Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 39 in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963 39. Quorum. - At all meetings of the Training and Examination Committee three members present shall form a quorum. Rules CommitteeThe functions of the Rules Committee shall be as follows:
