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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2) in Rajasthan Police Rules, 2008

(2)Meeting of the police station level Community Liasioning Group shall be held atleast once in 2 months and of Panchayat level Community Liasioning Group once a month. Proceedings of the Community Liasioning Group meetings shall be recorded in a register maintained for that purpose.