Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Assam - Section Section 33 in Assam (Temporarily Settled Areas) Tenancy Act 1971 33. Date of effect. - Enhancement or reduction of rent, as the case may be, will take effect from the date of the order of the Deputy Commissioner.
