Bombay High Court
Future Generali India Life Insurance ... vs Commissioner Of Cgst Mumbai on 17 August, 2022
Bench: Dhiraj Singh Thakur, Abhay Ahuja
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CENTRAL EXCISE APPEAL NO. 36 OF 2021
Future Generali India Life Insurance Co. Ltd. ....PETITIONER
V/S
Commissioner Of Cgst Mumbai ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE DHIRAJ SINGH THAKUR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 17th August, 2022 P.C. :
Due to paucity of time, stand over to 24/08/2022. Interim order, if any, to continue till then.
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