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Bombay High Court

Future Generali India Life Insurance ... vs Commissioner Of Cgst Mumbai on 17 August, 2022

Bench: Dhiraj Singh Thakur, Abhay Ahuja

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          CENTRAL EXCISE APPEAL NO. 36 OF 2021

 Future Generali India Life Insurance Co. Ltd. ....PETITIONER
            V/S
 Commissioner Of Cgst Mumbai                  ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE DHIRAJ SINGH THAKUR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 17th August, 2022 P.C. :

Due to paucity of time, stand over to 24/08/2022. Interim order, if any, to continue till then.
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