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State of Haryana - Section
Section 47 in The East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948
47. Repeal.
- The enactments mentioned in the schedule are hereby repealed.The Schedule(See Section 47)Enactments Repealed| Year | No. | Short title |
| 1936 | IV | The Punjab Consolidation of Holdings Act, 1936. |
| 1940 | IX | The Punjab Consolidation of Holdings (Amendment) Act, 1940. |
| 1945 | II | The Punjab Consolidation of Holdings (Amendment) Act, 1945. |