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State of Chattisgarh - Section

Section 74 in The Chhattisgarh Co-operative Societies Rules, 1962

74. Fees for processes issued under these rules.

- Where, in connection with the proceedings on an application under clause (c) of Section 85, any person requires the issue of any process or objects to any process issued or objects to any order passed, he shall pay such fee as may be specified by the Registrar in this behalf.