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Union of India - Section

Section 6 in The Companies (Amendment) Act, 2020

6. Amendment of section 26.

In section 26 of the principal Act, in sub-section (9),—
(a)the words "with imprisonment for a term which may extend to three years or" shall be omitted;
(b)for the words "three lakh rupees, or with both", the words "three lakh rupees" shall be substituted.