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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(6)(viii) in The Shree Somnath Sanskrit University Act, 2005

(viii)call for from any office, centre, laboratory, college or department of the University or University institution, any information and returns that he thinks necessary for the proper discharge of his financial responsibilities; and