Karnataka High Court
Kola Ramakrishna vs The State Of Karnataka Panchayat Raj ... on 30 July, 2009
Author: H.G.Ramesh
Bench: H.G.Ramesh
t 1 . T33.r:: Siam 'ut:}{a1nataka,
[ u{'B§;-9 Sri. RS. Malipatil, Advocate for R43, Gevt. Acivacate for
fR-1 & R42}
W.P.No.247.13[2005
CZW WP. N0. 1?156/'20{}5
IN THE HIGH comm' or xARNAm1gA; R
cmcm? mzscn AT GULBARGAQ A ~
DATEB THIS TI-E sow ng.§*~~e_F
31-39032 V'
THE Hor~1*BLE
§_z,"_1}.1vo_§i%247;3% 2905 &
c/W w.p. Ne, k;171seg;9FkL2oG5 (LB)
IN W.P. N0. 247;3I2005.?.\ "%A\%» ' ' "
BETWEER:
Koia R2::::aki1shfiJza_S/ G Vei:1§atax*'a.'mam;'
Age: 48 ygg:-_:rs,"V~()€:<:i«1.;{3g:i€::il4c111-3;
R] at. Grindhmagar, _
Sindharifur Ta1uk;'.;3.i_gu R'a.i<§h-1_:1'--584 10 1.
. V . ...Pc:tit2;0ncr
(By Sri. R3;*I:2¢shp§eu;;cit;.,._";&s1%;oca:Je (absent);
pan¢1:ayai:2ajV.reura1
'*¥)éve£opm€,n£1=and Panazthayat Raj Dept
Ba_nga}.c:r-€:--§§60 O01.
Rcgxrfzémgzted by its Secmtaly.
. "T"r;.r:_,j Defiuty Commissioner,
7 ...Resp0nde11ts
, Thc§AssLi3ta;nt Cbmxnissioncr,
4, Sri. Adeinpa Nayaka, Major
W,P.N0.24?13[200i'3
C,/W WP. No. 17156/2305
THIS WRIT PETITEON IS FILED UNDER ARTi{;2LP}S' --f2j;;.'26-.
Am) 227 05' C()NS'l'iTU'I'ION OF' INDIA PRAYHJG _T{T{)"QI §£%..SI§-V _
THE ORDER DATED 07.11.2005 PASSED; " B'!_ R: _
PRODUCED A'? ANX-'C'. ._ '
IN W.P. H0. }.7156I2005:
BETWEEN;
Koia Ramakixvslma S] 0 Venkatarei'tna':31,
Age: 48 years, _
Gandhjnagar, Jalihala
Grrama Panchayath
Simihauur (Tahlk), V .
Raichur (Districi) --
. ...Pe-titioncr
Agar; AAAA *
E'a1'chur,.__ M ._ A
Raichmf Digtxict. ~_
5;, The {) epiit;y
' = «Lii;gaS*i1g1ii",. & Revenue (Sz1b-Division),
~ _J_;ingas}:'g13;r,AV Raichur Dismlct.
3; ~r1f}&;s%T.éj'h;~;§Ls4s2c1gTg4;'%s1ndhaasu» Taluk,
Ragchug .iZ§ij$-tzict.
H *P:a:sident Sxi Maharishi Valmiki
Community Social Welfare Associaticm (Reg)
'._Niay'akara Oni, Sincihanur,
}2a:i<:=.h.ur fiistrict.
Sri. Basavaragu Sasaiamazé, Major
President Karnataka Balitha Sangharsha
W.P.N0.247 E3,{2005
Cfw WP. No. 17156f2G05
Samithi (Dadasaheb - N. Murthy}
Gulbarga.
.. . Respondents
(By Szti. Rajashckar R. Gtmjaiii, Advocaie fer R»-4,
Advocate for R-2 5:. R3, Sri. MR. Patti}, Advocate fo;§H;é-5)- -- ..
THIS WRIT PETITION IS FILED UNDER AR3ffCLES" "
AND 227 OF CONSTITUTION op ENDIA PRAY1_b.I£3~.. fzfa Q.UASiiv ' 1..
THE EMPUGNES ORDER DATED 157..06.20os--'_'PA§ssm:.~ BER-
3 VIBE ANN-A.
'I'1'~iESE PETITIONS comma oz; FDR PR?£«:1'§IMiNARY'% V
HEAMNG m 13* GROUP, THis'DA-3 THE"~C0LTR'Fv.VMA:DE..THE
FOLLOWING:
No11e__ fot_f'= £"f17e"- £3-::1:i1:'7;ior1c;:r. Hence, the
petitions ndmprosecution.
.....
sW.1<"' V , T. V'