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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Sikkim - Subsection

Section 8(4) in Sikkim Nationalised Transport (Prevention of Ticketless Travel and Miscellaneous Provisions) Rules 1983

(4)The notice referred to in sub-rule (3) shall be published at least twice in the Sikkim Herald and shall also be affixed on the Notice Board of the Gangtok Offices and other Sikkim Transport offices, as the case may be.