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State of West Bengal - Section

Section 6 in West Bengal Inland Fisheries Rules, 1985

6. Take-over.

—Where no objection has been received or where any objection has been rejected, the competent authority shall issue an order stating that tl le Government has taken over the management and control of the tank and the copies of such order shall be published by affixing on the official notice board and in a prominent place near the tank and shall also be served on the owners and occupiers of the tank in the manner prescribed in rule 4.