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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(3) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(3)Depending upon the nature of sub-system, the clinical establishments practicing Ayurveda System of Medicine shall be further classified into mutually exclusive sub-groups: (i) Ausadh Chikitsa; (ii) Shalya Chikitsa; (iii) Shodhan Chikitsa; (iv) Rasayana; (v) Pathya Vyavastha; or (vi) Any such other Ayurveda sub-group as may be notified.