Delhi High Court - Orders
Raminder Kaur Baweja vs Sudhir Kumar Chawla & Anr on 4 September, 2024
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RSA 20/2018
RAMINDER KAUR BAWEJA .....Appellant
Through: None.
versus
SUDHIR KUMAR CHAWLA & ANR .....Respondent
Through: Mr. Sushant Bali, Advocate.
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 04.09.2024 CM APPL. 51395/2024 (for early hearing)
1. The present application under Section 151 of the Code of Civil Procedure, 1908 („CPC‟) has been filed on behalf of the respondents, seeking pre-ponement of the present regular second appeal.
2. Having heard learned counsel appearing on behalf of the respondents and having perused the averments made in the present application, the same is allowed.
3. List on 21.10.2024, at the end of the Board. Date already fixed, i.e. 25.11.2024 stands cancelled.
4. The application is accordingly disposed of.
5. The order be uploaded on the website forthwith.
SWARANA KANTA SHARMA, J SEPTEMBER 4, 2024/at Click here to check corrigendum, if any This is a digitally signed order.
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