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State of Tamilnadu - Section

Section 43 in Tamil Nadu Teachers Education University Act, 2008

43. Terms and Conditions Service of Heads of Department.

(1)Each department of the University shall have a Head who shall be a Professor or Director and whose duties and functions and terms and conditions of appointment shall be such as may be prescribed by the ordinances:Provided that if there is more than one Professor in any Department, the Head of the Department shall be appointed in the manner prescribed by the ordinances:Provided further that in a Department where there is no Professor, an Assistant professor or a Reader may be appointed as Head of the Department in the manner prescribed by the ordinances.
(2)It shall be open to a Professor or an Assistant Professor or a Reader to decline the offer of appointment as Head of the Department.
(3)A person appointed as Head of the Department shall hold office as such for a period of three years and shall be eligible for reappointment:
(4)A Head of the Department may resign his office at any time during his tenure of office.
(5)A Head of the Department shall perform such functions as may be prescribed by the ordinances.