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[Cites 0, Cited by 0] [Section 521(1)] [Section 521] [Entire Act]

State of Telangana - Subsection

Section 521(1)(c) in Greater Hyderabad Municipal Corporation Act, 1955

(c)keep, in or upon any building intended for or used as a dwelling or within fifteen feet of such building, cotton, in pressed bales or boras or loose, in quantity exceeding four cwts.;