7. Amendment of the Fourth Schedule to the Constitution.
- On and horn the appointed day, in the Fourth Schedule to the Constitution, in the Table,-(a)fairies 9 to 27 shall be renumbered as entries 10 to 28 respectively;(b)in entry 8, for the figures "16", the figures "11" shall be substituted;(c)after entry 8, the following entry shall be inserted, namely :- "9 Chhattisgarh.................5".
