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[Cites 0, Cited by 0] [Section 2(18)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(18)(c) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(c)in the case of a specific endowment a person who is entitled to attend at or is in the habit of attending the performance of the service or charity or who is entitled to partake or is in the habit of partaking in the benefit of the charity ;