Section 56(2)(n) in The M.P. Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999

[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

(n)the time within which and the manner in which the copies of the instrument shall be sent under Section 43 (1);

Legal Document View