Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Tripura - Subsection

Section 15(1)(iii) in Tripura Panchayats Act, 1993

(iii)any public company as defined in the Companies Act, 1956 which contracts with or is employed by the concerned Gram Panchayat;