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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(2)(h) in The Orphanages And Other Charitable Homes (Supervision And Control) Act, 1960

(h)visits to, and communication with, inmates of recognised homes and the grant of permission to such inmates to absent themselves for short periods;