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[Cites 0, Cited by 0] [Section 70(3)] [Section 70] [Entire Act]

State of Chattisgarh - Subsection

Section 70(3)(f) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(f)All functionaries should seek to minimize any differences between life inside and outside the institution which tend to lesson due respect for the dignity of children as human beings.