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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 27(h) in Jammu and Kashmir Criminal Laws (Amendment) Act, 2013

(h)entry relating to section 509, in column 3, for the words "simple imprisonment for one year, or line, or both," the words "simple imprisonment which shall not be less than one year but which may extend to three years and with fine" shall be substituted.