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State of Tamilnadu - Section

Section 8 in Tamil Nadu Village Panchayats (Restrictions and Control Over Execution of Kudimaramat by Village Panchayat-Levy of Fees by Village Panchayats) Rules, 1999

8. Inspection by the Government officials.

- The village panchayat shall, at all times, allow the officers of the Public Works and Revenue Departments of the Government to inspect the irrigation work and all or any other works concerned therewith.