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State of Rajasthan - Section

Section 7 in Rajasthan Public Service Commission (Conditions of Service) Regulations, 1974

7. Leave admissible to a Member who was not in the service of the Central or a State Government.

- A Member who at the time of his appointment to the Commission was not in the service of the Central or a State Government shall be entitled to leave as provided for in the schedule appended to these regulations.