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[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

State of Bihar - Subsection

Section 105(1)(c) in Bihar Inland Vessels Rules, 2013

(c)Be responsible for compliance with the rules or regulations applicable to his vessel and his crew and to the vessels in tow, while his vessel is engaged in towing of other vessels;