Section 2(1)(x) in Securities and Exchange Board of India (Share Based Employee Benefits) Regulations, 2014

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Securities And Exchange Board Of India - Subsection

Section 2(1)(x) in Securities and Exchange Board of India (Share Based Employee Benefits) Regulations, 2014

(x)"relevant date" means,-

(i)in the case of grant, the date of the meeting of the compensation committee on which the grant is made; or

(ii)in the case of exercise, the date on which the notice of exercise is given to the company or to the trust by the employee;