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[Cites 0, Cited by 1] [Section 12] [Entire Act]

State of Karnataka - Subsection

Section 12(2) in The Karnataka Societies Registration Act, 1960.

(2)Every balance sheet of a society shall give a true and fair view of the state of affairs of the society as at the end of the year and every income and expenditure account shall give a true and fair view of the excess of income over expenditure, or excess of expenditure over income, of the society for the year.