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State of Uttar Pradesh - Section

Section 672 in Rules under the United Provinces Excise Act, 1910

672. [ Grant of pass. [Substituted by Notification No. 653-E-2/XIII-503-83, dated 25th February, 1988, published in U.P. Gazette (Extraordinary), Part IV, Section Ka, dated 25th February, 1988.]

- The Collector on receipt of the permission of the Excise Commissioner may grant a pass authorizing die export. The pass (Form P.D. 25) shall be in triplicate, one copy shall be delivered to the person who has obtained the permit under Rule 9, the second shall be forwarded to the officer who granted the permit under Rule 9 and the third shall be retained for record.] [Substituted by Notification No. 10758, dated 10-3-1976, published in U.P. Gazette, (Extraordinary), dated 10th March, 1976.]