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[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(4)(b) in The M.P. Vat Act, 2002

(b)After issue of the registration certificate under clause (a), the (Commissioner shall verify the particulars given in the application in such manner as may be prescribed.