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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Puducherry - Subsection

Section 50(iii) in Pondicherry Court-Fees and Suits Valuation Act, 1972

(iii)In a Sub-court or a District Court-Rupees thirty if the value of the subject-matter is Rs. 5,000 or less; Rupees one hundred if the value is above Rs. 5,000 but below Rs. 10,000; and Rupees two hundred if the value is Rupees 10,000 and above.