Section 2 in The Mussalman Wakf Validating Act, 1930
2. Act 6 of 1913 to apply retrospectively .-The Mussalman Wakf Validating Act, 1913 (6 of 1913), shall be deemed to apply to wakfs created before its commencement:
Provided that nothing herein contained shall be deemed in any way to affect any right, title, obligation or liability already acquired, accrued or incurred before the commencement of this Act.
