Section 12 in THE NATIONAL FORENSIC SCIENCES UNIVERSITY ACT, 2020
12. Authorities of University.—
The following shall be the authorities of the University, namely:—(a)Chancellor;(b)Court;(c)Board of Governors;(d)Academic Council;(e)Board for Affiliation and Recognition;(f)Finance Committee; and(g)such other authorities as may laid down in the Statutes to be the authorities of the University.
