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[Cites 0, Cited by 0] [Section 581ZI] [Entire Act]

Union of India - Subsection

Section 581ZI(2) in The Companies Act, 1956

(2)In a case where the Producer Company does not have sufficient funds in any financial year for transfer to maintain the reserves as may be specified in articles, the contribution to the reserve shall be shared amongst the Members in proportion to their patronage in the business of that company in that year.