Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Jammu-Kashmir - Subsection Section 9(3) in Jammu and Kashmir State Finance Commission for Panchayats and Municipalities Act, 2011. (3)The salaries, allowances and conditions of service of the officers and other staff of the Commission shall be such as may be prescribed.
